P MAHARAJAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT

JUDGEMENT

(1.) By consent, the main Writ Petition itself is taken up for final disposal.

(2.) Mr.A.K.Baskarapandian, learned Special Government Pleader appears for R-1 to R-4.

(3.) Mr.V.Kathirvelu, learned Senior Counsel assisted by Mrs.S.Ragaventhree, learned counsel on record for the fifth respondent, appears for the fifth respondent.