PONDICHERRY INSTITUTE OF MEDICAL SCIENCES REPRESENTED BY ITS CHAIRMAN K JACOB Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS UNDER SECRETARY

JUDGEMENT

(1.) This Writ Petition has been filed by Pondicherry Institute of Medical Sciences, Kalapet, Puducherry.

(2.) Brief facts that are set out in the affidavit filed in support of the Writ Petition are as follows:-

(3.) The first respondent has issued orders approving the increase in intake in the petitioner Institution during the academic year 2014-15 and thereafter, for the subsequent years viz., 2015-16, 2016-17 and 2017-18, based on the inspection and recommendation of MCI. After proper inspection and verification of the infrastructure and every other facilities including faculty position the second respondent has recommended and the first respondent has issued orders granting three consecutive renewals for the increase of intake from 100 to 150 seats over all for the petitioner Institution.