LAWS(MAD)-2018-2-190

A THANGAMMAL Vs. COMMISSIONER

Decided On February 14, 2018
A Thangammal Appellant
V/S
COMMISSIONER Respondents

JUDGEMENT

(1.) This Second Appeal is filed against the Judgment and Decree passed by the learned Additional Subordinate Judge, Dindigul, in A.S.No.136 of 2005, dated 28.06.2010, confirming the Judgment and Decree made in O.S.No.729 of 2003, dated 22.12.2004, on the file of the learned II Additional District Munsif, Dindigul.

(2.) Heard the learned counsel appearing for the appellant and the learned counsel appearing for the respondent.

(3.) The plaintiff in the Suit in O.S.No.729 of 2003 on the file of the learned II Additional District Judge, Dindigul, is the appellant in this Second Appeal.