REGENT COMPUTRONICS PVT. LTD.

M/S. Aditya Real Estates Appellant

V/S

P. Baskar, Partner, M/S. Vasavi Builders Medavakkam Now Known As Sri Aishwaryam Homes Regd. Office Respondents

Referred Judgements :-

MOOLJI JAITHA AND COMPANY V. THE KHANDESH SPINING AND WEAVING MILLS COMPANY LTD. [REFERRED TO]
BABU LAL VS. HAZARI LAL KISHORI LAL [REFERRED TO]
ADCON ELECTRONIC PRIVATE LIMITED VS. DAULAT [REFERRED TO]
HARSHAD CHIMAN LAL MODI VS. D L F UNIVERSAL LTD [REFERRED TO]
P C VARGHESE VS. DEVAKI AMMA BALAMBIKA DEVI [REFERRED TO]
RANJANA NAGPAL VS. DEVI RAM [REFERRED TO]
N DHANALAKSHMI VS. S EKANATHAN PROPRIETOR EKNATH REAL ESTATES [REFERRED TO]
A VELLIANGIRI VS. RAM BAHADUR TAKUR P LTD [REFERRED TO]
THAMIRAPARANI INVESTMENT PRIVATE LIMITED VS. META FILMS PRIVATE LIMITED [REFERRED TO]
B RATANSINGH VS. P G SEKAR [REFERRED TO]
EXCEL DEALCOMM PRIVATE LIMITED VS. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED [REFERRED TO]

JUDGEMENT

(1.) Heard the Learned Counsel for the Appellant and the Learned Counsel for the Respondent.

(2.) The Appellant/Plaintiff has preferred the instant Original Side Appeal as against the order dated 21.12017 in Application No.6870 of 2017 in C.S.No.402 of 2014 passed by the Learned Single Judge.

(3.) Earlier, the Learned Single Judge, while passing the impugned order in A.No.6870 of 2017 in C.S.No.402 of 2014 [filed by the Respondent/3rd Defendant], at paragraph 44, had observed the following:

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M/S. ADITYA REAL ESTATES Vs. P. BASKAR, PARTNER, M/S. VASAVI BUILDERS MEDAVAKKAM NOW KNOWN AS SRI AISHWARYAM HOMES REGD. OFFICE

Referred Judgements :-

JUDGEMENT

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