P. VETRIVEL Vs. P. DHANABAL

Referred Judgements :-

LIVERSIDGE V. ANDERSON [REFERRED TO]
GREENE V. SECRETARY OF STATE [REFERRED TO]
CINNAMOND V. BRITISH AIRPORTS AUTHORITY [REFERRED TO]
EMPEROR V. SIBNATH BANERJEE [REFERRED TO]
MALLOCH V. ABERDEEN CORPN. [REFERRED TO]
ROSS CLUNIS V. PAPADOPOULLOS [REFERRED TO]
CHANDRAMA TEWARI V. UNION OF INDIA [REFERRED TO]
CHIEF CONSTABLE OF THE NORTH WALES POLICE V. EVANS [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICES [REFERRED TO]
KING EMPEROR V. SIBNATH [REFERRED TO]
MR.ROHATGI CITED KIHOTO HOLLOHAN V. ZACHILLHU [REFERRED TO]
NARSINGRAO GURUNATH PATIL V. ARUN GUJARATHI,SPEAKER [REFERRED TO]
NATIONAL ALUMINIUM COMPANY LIMITED V. BHARAT CHANDRA BEHERA [REFERRED TO]
SPEAKER,HARYANA VIDHAN SABHA V. KULDEEP BISHNOI [REFERRED TO]
MACHINDAR V. KING [REFERRED TO]
PURANLAL LAKHANPAL VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
MAHARASHTRA FIRESTONE TYRE AND RUBBER CO VS. K P KRISHNANIN BOTH THE APPEALS :K P KRISHNANIN BOTH THE APPEALS [REFERRED TO]
STATE OF KERALA VS. C M FRANCIS AND CO [REFERRED TO]
AKSHAJBAR LAL RAMDEO MISRA GOPAL TRIPATHI SHRI GANESH PRASAD SINGH SHRI RADHEY SHYAM SHARMA RAM YASH ROY SHRI RAM VYAS PANDEY GAURI SHANKAR TIWARI VS. VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY [REFERRED TO]
S PARTAP SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAMESHWAR SHAW VS. DISTRICT MAGISTRATE BURDWAN [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
KANUNGO AND COMPANYMPANY VS. COLLECTOR OF CUSTOMS [REFERRED TO]
CHAIRMAN BOARD OF MINING EXAMINATION AND CHIEF INSPECTOR OF MINES VS. RAMJEE [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
J MOHAPATRA AND CO VS. STATE OF ORISSA [REFERRED TO]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
PRAKASH AMICHAND SHAH VS. STATE OF GUJARAT [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL VS. GOPINATH AND SONS [REFERRED TO]
KIHOTO HOLLOHAN VS. ZACHILLHU [REFERRED TO]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
RAVI S NAIK SANJAY BANDEKAR VS. UNION OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
G VISWANATHAN AZHAGU THIRUNAVUKKARASU VS. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER [REFERRED TO]
UNION OF INDIA VS. JESUS SALES CORPORATION [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. SUBRAMANIAM SWAMY [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
MAYAWATI VS. MARKANDEYA CHAND [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
PARBODH SAGAR VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOVERDHANLAL PITTI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
ESCORTS FARMS LIMITED VS. COMMISSIONER OF KUMANON DIVISION NAINITAL [REFERRED TO]
MAHACHANDRA PRASAD SINGH VS. CHAIRMAN BIHAR LEGIS COUNCIL [REFERRED TO]
STATE OF U P VS. SHEO SHANKER LAL SRIVASTAVA [REFERRED TO]
JAGJIT SINGH VS. STATE OF HARYANA [REFERRED TO]
RAJENDRA SINGH RANA VS. SWAMI PRASAD MAURYA [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. KAILASH CHANDRA AHUJA [REFERRED TO]
GAMINI BALA KOTESWARA RAO VS. STATE OF A P [REFERRED TO]
UNION OF INDIA VS. ALOK KUMAR [REFERRED TO]
BABU VS. STATE OF KERALA [REFERRED TO]
BALCHANDRA L JARKIHOLI VS. B S YEDDYURAPPA [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]
M S NARAYANAGOUDA VS. GIRIJAMMA [REFERRED TO]
WILFRED A DE SOUZA VS. TOMAZINHO CARDOZO HONBLE SPEAKER OF THE LEGISLATIVE ASSEMBLY [REFERRED TO]
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM VS. STATE ELECTION COMMISSIONER [REFERRED TO]
PARKASH SINGH BADAL VS. UNION OF INDIA [REFERRED TO]
ESTATE AND TRUST AGENCIES (1927) LTD VS. SINGAPORE IMPROVEMENT TRUST [REFERRED TO]
SPEAKER, ORISSA LEGISLATIVE ASSEMBLY VS. UTKAL KESHARI PARIDA [REFERRED TO]
KALINGA MINING CORPORATION VS. UNION OF INDIA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
NABAM REBIA, AND BAMANG FELIX VS. DEPUTY SPEAKER AND OTHERS [REFERRED TO]