LAWS(MAD)-2018-10-289

UPASANA FINANCE LIMITED Vs. HOTEL SARANYA PRIVATE LIMITED

Decided On October 10, 2018
UPASANA FINANCE LIMITED Appellant
V/S
Hotel Saranya Private Limited Respondents

JUDGEMENT

(1.) Mr.R.Dasaratha Rao, counsel on record for sole plaintiff is before this Commercial Division.

(2.) Jurisidiction of this Commercial Division was determined by proceedings dated 31.08.2018, which reads as follows:

(3.) It is pointed out by learned counsel for plaintiff that no written statement has been filed.