KALANITHI MARAN Vs. UNION OF INDIA

Referred Judgements :-

MANDAL JALAN V. MADANLAL [REFERRED TO]
MADHUMILAN SYNTEX LTD. AND ORS VS UNION OF INDIA [REFERRED TO]
LT COL KHAJOOR SINGH VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. PURSHOTAM DASS JHUNJUNWALA [REFERRED TO]
SHAM SUNDER VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
OM PRAKASH SRIVASTAVA VS. UNION OF INDIA [REFERRED TO]
RAJENDRAN CHINGARAVELU VS. R K MISHRA ADDL COMMISSIONER OF IT [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
BHARAT COKING COAL LIMITED VS. JHARIA TALKIES AND COLD STORAGE PRIVATE LTD [REFERRED TO]
S S Jain and Co VS. Union of India [REFERRED TO]
SHITAL N SHAH VS. INCOME TAX OFFICER [REFERRED TO]
NAWAL KISHORE SHARMA VS. UNION OF INDIA [REFERRED TO]