LAWS(MAD)-2018-7-1409

K. RAGU Vs. THE SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS

Decided On July 24, 2018
K. Ragu Appellant
V/S
The Superintendent Of Police, Office Of Superintendent Of Police, Pudukkottai District And Others Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction, to direct the first respondent to give suitable direction to the second respondent to give permission to the "Adalum Padalum" cultural program on 27/7/2018 at 07.00 p.m., to 11.00 p.m., in the temple festival of "Arulmigu Sri Perumalkulathu Kaliyamman"at Senthakkudi, Aalangudi Taluk, Pudukkottai District, based on the petitioner's representation dtd. 20/7/2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.