M. VENMANI Vs. THE DIRECTORATE OF LEGAL STUDIES

JUDGEMENT

(1.) The petitioner has come forward with this writ petition seeking for issuance of a Writ of Certiorarified Mandamus to quash the impugned proceedings in Rc.No.1031/A4/2017, dated 06.09.2017 passed by the third respondent and to direct the respondents to issue the certificate of Person Studied in Tamil Medium (PSTM) to the petitioner.

(2.) Heard both sides.

(3.) The petitioner herein had joined B.L.Degree (Five Years Course) in the Government Law College, Madurai, Tamilnadu, in the academic years 2003 - 2008.