SASI KIRUBA Vs. RAMRAJ

JUDGEMENT

(1.) By consent, the Writ Appeal itself is taken up for final disposal.

(2.) Heard Mr.S.C.Herold Singh, learned counsel appearing for the petitioner and Mr.T.Lajapathi Roy, learned counsel appearing for the first respondent.

(3.) Mr.A.K.Baskara Pandian, learned Special Government Pleader accepts notice on behalf of the respondents 2 to 5.