LAWS(MAD)-2018-4-1152

K.PALANICHAMY Vs. SUPERINTENDANT OF POLICE & ORS.

Decided On April 04, 2018
K.Palanichamy Appellant
V/S
Superintendant Of Police And Ors. Respondents

JUDGEMENT

(1.) This writ petition has been filed seeking direction to the second respondent to give permission with protection to conduct the cultural function Aadal Paadal at Seepalakottai Temple stage in connection with the Chithirai Festival of Arulmigu Sree Ambigai Mariamman Temple, Seepalakottai, Uthamapalayam, Theni District scheduled to be held on 25.04.2018 at about 07.00 pm to 11.00 pm, based on the petitioner's representation dated 19.03.2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) The learned counsel appearing for the petitioner submitted that this Court, by the order dated 24.07.2017, in WP(MD)No.13517 of 2017, passed an order, directing the respondent therein to consider the representation of the petitioner, subject to certain conditions and any other reasonable restrictions that may be imposed by the respondent in the interest of public and to preserve the law and order. The conditions imposed in the said order read as follows: