LAWS(MAD)-2018-4-586

SPECIAL OFFICER, CHENNAI CENTRAL COOPERATIVE BANK LTD Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, CHENNAI

Decided On April 20, 2018

Special Officer, Chennai Central Cooperative Bank Ltd Appellant

V/S

PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, CHENNAI Respondents

JUDGEMENT

(1.) Heard Mr.M.R.Raghavan, learned counsel for the petitioner and Mr.S.Senthilnathan, learned counsel appearing for the second respondent.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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