K PALANIMALLAL Vs. VADIVEL PADAYACHI

JUDGEMENT

(1.) The unsuccessful third defendant filed the present second appeal against the judgment of the lower appellate court. The third defendant is the appellant herein and the plaintiff is the first respondent in this second appeal.

(2.) For the sake convenience, the parties may be referred to as plaintiff and the third defendant.

(3.) The sum and substance of the plaint averments are as follows: