S. KUMARAVEL Vs. S.V. SUKUMARAN AND OTHERS

Referred Judgements :-

QUINN V. LEATHEM [REFERRED TO]
NAZIR AHMAD V. KING EMPEROR [REFERRED TO]
JAGAN NATH VS. JASWANT SINGH [REFERRED TO]
NARBADA PRASAD VS. CHHAGANLAL [REFERRED TO]
DURAI MUTHUSWAMI VS. N NACHIAPPAN [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
ROOP LAL SATHI VS. NACHHATTAR SINGH GILL [REFERRED TO]
A C JOSE VS. SIVAN PILLAI [REFERRED TO]
MATHURA PRASAD VS. AJEEM KHAN [REFERRED TO]
JAGJIT SINGH VS. DHARAM PAL SINGH [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
GAJANAN KRISHNAJI BAPAT VS. DATTAJI RAGHOBAJI MEGHE [REFERRED TO]
RAFIQ KHAN VS. LAXMI NARAYAN SHARMA [REFERRED TO]
L R SHIVARAMAGOWDA VS. T M CHANDRASHEKAR [REFERRED TO]
UMA BALLAV RATH VS. MAHESHWAR MOHANTY [REFERRED TO]
KRISHNA MOHINI VS. MOHINDER NATH SOFAT [REFERRED TO]
JEET MOHINDER SINGH VS. HARMINDER SINGH JASSI [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
PRAKASH KHANDRE VS. VIJAYA KUMAR KHANDRE [REFERRED TO]
HARIKRISHNA LAL VS. BABU LAL MARANDI [REFERRED TO]
RAM PHAL KUNDU VS. KAMAL SHARMA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P [REFERRED TO]
UTTAMRAO SHIVDAS JANKAR VS. RANJITSINH VIJAYSINH MOHITE PATIL [REFERRED TO]
RAM SUKH VS. DINESH AGGERWAL [REFERRED TO]
ITTIANAM VS. CHERICHI ALIAS PADMINI [REFERRED TO]
RAMESH ROUT VS. RABINDRA NATH ROUT [REFERRED TO]
CHIEF INFORMATION COMMR VS. STATE OF MANIPUR [REFERRED TO]
MANGANI LAL MANDAL VS. BISHNU DEO BHANDARI [REFERRED TO]
JITU PATNAIK VS. SANATAN MOHAKUD [REFERRED TO]
RESURGENCE INDIA VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
ARIKALA NARASA REDDY VS. VENKATA RAM REDDY REDDYGARI [REFERRED TO]