MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE (CMC ASSOCIATION, VELLORE) Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT

Referred Judgements :-

STAR PAPER MILLS,SHARONGO V. STATE OF UTTAR PRADESH AND ANOTHER [REFERRED TO]
MUNICIPAL COUNCIL RAIPUR VS. STATE OF MADHYA PRADESH [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. SALES TAX OFFICER AND REGIONAL TRANSPORT OFFICER POONA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
A I P SCHOOLS WELFARE SOCIETY VS. STATE OF U P [REFERRED TO]
HINDUSTAN AERONAUTICS LTD VS. REGISTERING AUTHORITY [REFERRED TO]
MOHAMED ZAFRUL ISLAM VS. BIRENDRA LALL [REFERRED TO]
TATA IRON AND STEEL COMPANY LTD. VS. DISTRICT TRANSPORT OFFICER AND ORS. [REFERRED TO]