VISRAM FINANCIAL SERVICES (P) LTD Vs. V RAJENDRAN

Referred Judgements :-

D.DOSS V. C.P.CONNELL [REFERRED TO]
RICHARD LAURENCE PARISH V. REGISTRAR OF COMPANIES [REFERRED TO]
P.S. BEDI V. REGISTRAR OF COMPANY,DELHI [REFERRED TO]
SURESH TULSIDAS KILACHAND V. COLLECTOR OF BOMBAY [REFERRED TO]
NATHULAL GOVARDHAN V. REGIONAL PROVIDENT FUND COMMISSIONER [REFERRED TO]
S.P.PUNJ V. REGISTRAR OF COMPANIES [REFERRED TO]
SHAH BABULAL KHIMJI V. JAYABEN D.KANIA AND ANOTHER [REFERRED TO]
PROGRESSIVE ALUMINIUM LIMITED V. REGISTRAR OF COMPANIES [REFERRED TO]
Y.VENKANNA CHOWDRY [DIED] AND ANOTHER V. G.LAKSHMIDEVAAMMA AND 20 OTHERS [REFERRED TO]
RABINDRA CHAMRIA V. REGISTRAR OF COMPANIES [REFERRED TO]
THOMAS PHILIP V. ASSISTANT REGISTRAR [REFERRED TO]
ORGANO CHEMICAL INDUSTRIES VS. UNION OF INDIA [REFERRED TO]
SHAH BABULAL KHIMJI VS. JAYABEN D KANIA [REFERRED TO]
JUGAL KISHORE PALIWAL VS. S SAT JIT SINGH [REFERRED TO]
BHAGIRATH KANORIA BAHADUR SINGH RAJA BAHADUR SINGH VS. STATE OF MADHYA PRADESH :PROVIDENT FUND INSPECTOR:PROVIDENT FUND INSPECTOR [REFERRED TO]
AUTO LINK FINANCE PRIVATE LIMITED VS. REGISTRAR OF COMPANIES [REFERRED TO]
OM PRAKASH KHAITAN VS. KESHARIYA INVESTMENT LIMITED [REFERRED TO]
P S BEDI VS. REGISTRAR OF COMPANIES [REFERRED TO]
ASHOK BHATIA VS. REGISTRAR OF COMPANIES DELHI AND HARYANA [REFERRED TO]
THAKUR DAN SINGH BIST VS. REGISTRAR OF COMPANIES [REFERRED TO]
THAKUR DAN SINGH BIST VS. REGISTRAR OF COMPANIES [REFERRED TO]
PROGRESSIVE ALUMINIUM LIMITED VS. REGISTRAR OF COMPANIES [REFERRED TO]
P VAMAN RAO VS. SECRETARY TO GOVERNMENT [REFERRED TO]
B M CHATTERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
KHETRAMOHAN NAYAK VS. SIDHA KAMAL NAYANA RAMANUJ DAS [REFERRED TO]
ECONOMIC CHIT FUNDS PVT LTD VS. P S KRISHNOJI RAO [REFERRED TO]
Y B CHATURVEDI VS. HOPE TEXTILE LTD [REFERRED TO]
LOYAL TEXTILE MILLS LIMITED VS. ALLENBERG COTTON COMPANY [REFERRED TO]
SURESH TULSIDAS KAILACHAND VS. COLLECTOR OF BOMBAY [REFERRED TO]
S B I HOME FINANCE LTD VS. KIDAMBI SRINIVAS VARDA KRISHNAMACHARI [REFERRED TO]
STANDARD DRUM AND BARREL MFG CO BOMBAY VS. REGIONAL DIRECTOR E S I CORP BOMBAY [REFERRED TO]
SRIKUMAR MENON VS. REGISTRAR OF COMPANIES [REFERRED TO]
JYOTINDRA MANHARLAL VAKIL VS. REGISTRAR OF COMPANIES MAHARASHTRA [REFERRED TO]
FAROUK IRANI VS. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION [REFERRED TO]
MUKTSAR ELECTRIC SUPPLY CO LTD VS. STATE [REFERRED TO]
S S SAHNI VS. REGISTRAR OF COMPANIES [REFERRED TO]
P.V.R.S. MANIKUMAR VS. OFFICIAL LIQUIDATOR [REFERRED TO]
M. MEYYAPPAN VS. REGISTRAR OF COMPANIES [REFERRED TO]
G.D. BHARGAVA VS. REGISTRAR OF COMPANIES [REFERRED TO]
CHANDRA KUMAR DHANUKA VS. REGISTRAR OF COMPANIES [REFERRED TO]
BITHAL D. MUNDRA AND ORS. VS. REGISTRAR OF COMPANIES [REFERRED TO]
SRI KRISHNA PARSHAD AND ORS. VS. REGISTRAR OF COMPANIES [REFERRED TO]
THANGLA ALIAS THANGAVELU, ONTHIRIYAN AND OTHERS VS. THE HANUMAN BANK LTD. (IN LIQUIDATION), REPRESENTED BY OFFICIAL LIQUIDATORS, BRAHMAYYA AND CO. AND ANOTHER [REFERRED TO]
STATE OF UTTAR PRADESH THROUGH, THE PROVIDENT FUND INSPECTOR, U.P. VS. LALA RAM GOPAL GUPTA AND OTHERS [REFERRED TO]