(1.) For the sake of convenience, the parties will be referred to by their names.
(2.) Heard P.Mehalingam appeared in person and Mr.R.Shankar Ganesh, learned counsel for Anishfathima.
(3.) The factual matrix of the case is as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN