V SIVASHANKARAN Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) Heard Mr.L.Chandrakumar, learned counsel for the petitioners and T.M.Pappiah, learned Special Government Pleader appearing for the respondents.

(2.) Since the issues raised in both the writ petitions are common and the same are taken up together for disposal.

(3.) The petitioners have approached this Court, seeking the following relief,