(1.) The plaintiff in the suit for partition has lost his Interlocutory Application seeking an order of interim injunction, to restrain the defendants/respondents herein, from alienating the property, has come forward with this appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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