LAWS(MAD)-2018-9-287

S SUDHAKAR Vs. UDAYAM MARKETING

Decided On September 12, 2018
S Sudhakar Appellant
V/S
Udayam Marketing Respondents

JUDGEMENT

(1.) There are two plaintiffs and one defendant in this suit.

(2.) Ms.Anupama Kumar, learned counsel representing the counsel on record for both plaintiffs, is before this Commercial Division.

(3.) Sole defendant after being duly served with suit summons on 09.06.2009, did not enter appearance through a counsel. There was no representation in person either.