S.V.BALASUBRAMANI Vs. M/S.SRI VEERAS

JUDGEMENT

(1.) Mr.G.Sudhakar, counsel on record for sole plaintiff and Mr.V.O.Chidambaram, counsel on record for sole defendant are before this Commercial Division.

(2.) On behalf of plaintiff, Mr.B.Deepak, son of Mr.S.V.Balasubramani, sole plaintiff is before this Commercial Division. Ms.V.Devagi Gandhi, wife of A.Vinoth Kumar, Proprietrix of Sri Veera's, Virdhachalam, sole defendant is before this Commercial Division.

(3.) With regard Mr.B.Deepak, counsel on record for sole plaintiff Mr.G.Sudhakar, has identified Mr.B.Deepak.