(1.) The relief sought for in respect of W.P.No.31460 of 2017 is to call for the records of the 1st respondent dated 26.06.2015 in Na.Ka.No.22700/2012/A1 and to quash the order dated 26.06.2015 made therein and to forbear the respondents from interfering with the Petitioner's Peaceful enjoyment of her lands measuring acre 1.66 in Survey No.239 and acre 0.74 in Survey No.244/1A, Puzhal Village. The order of Revenue Divisional Officer, Ambattur, rejected the claim of the writ petitioner in respect of grant of patta in favour of the writ petitioner in proceedings dated 14.02.2018 is under challenge in respect of W.P.No.6068 of 2018.
(2.) The writ petitioner in W.P.No.31460 of 2017 is none other than the wife of Mr. Suparas Chand, who is the first petitioner in W.P.No.6068 of 2018. Sri.Madan Kanvar filed the first writ petition i.e.,W.P.No.31460 of 2017, challenging the order passed by the District Collector in proceedings dated 26.06.2015. The said order relates to the transfer of the subject land for the purpose of the construction of a Tahsildar Office, Madhavaram and the Government quarters. The said order, transferring the land for the purpose of construction of a Taluk office was under challenge. Subsequently, the petitions were filed and adjudications were conducted and finally W.P.No.6068 of 2018 has been filed, challenging the order dated 14.02.2018. Thus, the issues involved in these two writ petitions are common in respect of the same land and the actions are consequential. Thus, both the writ petitions are disposed of by way of these common order. The facts and circumstances narrated in the subsequent writ petition in W.P.No.6068 of 2018 are relevant for the purpose of understanding the entire facts in these two writ petitions are concerned.
(3.) The second writ petitioner is the wife of the first writ petitioner and the writ petitioners 3 & 4 are the Sons of the first writ petitioner. The petitioner claims that he owned and possessed the lands in following Survey Numbers in Puzhal Village, Madhavaram Taluk;-