LAWS(MAD)-2018-10-598

M.P. PONRAJ Vs. S. DAVE JEYASELVAN

Decided On October 11, 2018
M.P. Ponraj Appellant
V/S
S. Dave Jeyaselvan Respondents

JUDGEMENT

(1.) CRP (PD) No.1862 of 2018 has been filed against the dismissal of the fair and decreetal order dated 20.02.2018 passed in I.A.No.6197 of 2016 in O.S.No.5734 of 2013.

(2.) CRP (PD) No.1863 of 2018 has been filed against the dismissal of the fair and decreetal order dated 20.02018 passed in I.A.No.6195 of 2016 in O.S.No.5734 of 2013.

(3.) CRP (PD) No.1864 of 2018 has been filed against the dismissal of the fair and decreetal order dated 20.02.2018 passed in I.A.No.6196 of 2016 in O.S.No.5734 of 201