BALASUBRAMANI Vs. D NAVAJEEJAN

JUDGEMENT

(1.) Defendants 2 to 5 in the suit in O.S.No.447 of 2004 on the file of the Additional District Court (Fast Track Court-II), Madurai, are the appellants in this appeal.

(2.) The respondents in this appeal, as plaintiffs, filed suit in O.S.No.447 of 2004 before the Additional District Court (Fast Track Court- II), Madurai, for the following reliefs:

(3.) The brief averments set out in the plaint are as follows: