R KUMAR(DECEASED) Vs. S VALLIAMMAL

JUDGEMENT

(1.) This Civil Revision Petition has been filed against the order dated 07.01.2014, passed in I.A.No.1666 of 2012, in O.S.No.3481 of 2003 on the file of XVII Assistant Judge, City Civil Court, Chennai.

(2.) The brief facts of the case are as follows:

(3.) In the present case, the power agent filed an application in I.A.No.1666/2012 in O.S.No.3481/2003, before the Lower Court to bring the Legal Representatives of the second plaintiff on record, as proposed Plaintiffs 3, 4 and 5.