LAWS(MAD)-2018-3-477

T VIVAKARAN Vs. INSPECTOR GENERAL OF REGISTRATION

Decided On March 19, 2018
T Vivakaran Appellant
V/S
INSPECTOR GENERAL OF REGISTRATION Respondents

JUDGEMENT

(1.) Heard Mr.R.Thirugnanam, learned counsel for the petitioners and Mr.T.M.Pappiah, learned Special Government Pleader appearing for the respondents.

(2.) The petitioners have approached this Court, seeking the following relief:-

(3.) The case of the petitioners is as follows:-