LAWS(MAD)-2018-9-517

A CHINNAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION

Decided On September 24, 2018
A Chinnammal Appellant
V/S
DIRECTOR OF SCHOOL EDUCATION Respondents

JUDGEMENT

(1.) The order of rejection dated 04.05.2016 passed by the 1st respondent in respect of the claim of the writ petitioners for third incentive increment for possessing M.Ed., qualification Degree is under challenge in these writ petitions.