LAWS(MAD)-2018-7-1148

N. SANNASI Vs. SUPERINTENDENT OF POLICE AND OTHERS

Decided On July 06, 2018
N. Sannasi Appellant
V/S
SUPERINTENDENT OF POLICE AND OTHERS Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents herein to grant permission for conducting the "Nadana Natiya Negalchi" (Adal Padal) on 09.07.2018 at Arulmiku Sri Ayyanar Thirukovil situated at Koothadivayal Village, Aranthangi Taluk, Pudukottai District, by considering the petitioner's representation dated 03.07.2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.