KANDASAMY Vs. MANAGEMENT TNSTC KOVAI DIVISION LTD

Referred Judgements :-

ALEXANDER MACHINERY (DUDLEY) LTD. V. CRABTREE [REFERRED TO]
FRANCIS KLEIN AND COMPANY PRIVATE LIMITED VS. THEIR WORKMEN [REFERRED TO]
AIR INDIA CORPORATION BOMBAY VS. V A REBELLOW [REFERRED TO]
BINNY LIMITED VS. THEIR WORKMEN [REFERRED TO]
KAMAL KISHORE LAKSHMAN VS. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL COMMITTEE BAHADURGARH VS. KRISHNAN BEHARI [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. ASHOK KUMAR ARORA [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
JANATHA BAZAR SOUTH KANARA CENTRAL CO OPERATIVE WHOLE SALE STORES LIMITED VS. SECRETARY SAHKARI NOUKARARA SANGHA [REFERRED TO]
KANHAIYALAL AGRAWAL VS. FACTORY MANAGER GWALIOR SUGAR COMPANY LIMITED [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [REFERRED TO]
REGIONAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. SOHAN LAL [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. M CHANDRASEKHAR REDDY [REFERRED TO]
V RAMANA VS. APSRTC [REFERRED TO]
CHAIRMAN AND M D BHARAT PET CORP LTD VS. T K RAJU [REFERRED TO]
RAMESH CHANDRA SHARMA VS. PUNJAB NATIONAL BANK [REFERRED TO]
MANAGEMENT OF HINDUSTAN TELEPRINTERS EMPLOYEES CO OP THRIFT AND CREDIT SOCIETY LTD VS. PRESIDING OFFICER [REFERRED TO]
KARNATAKA BANK LTD. VS. A. L. MOHAN RAO [REFERRED TO]