LAWS(MAD)-2008-6-536

SUDHA SURESH Vs. SECRETARY TO GOVERNMENT

Decided On June 30, 2008
SUDHA SURESH Appellant
V/S
SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioners, on an earlier occasion, i.e., on 27.06.2008. Even today, there is no representation on behalf of the petitioners. Hence, this petition is dismissed for non-prosecution. No costs.