LAWS(MAD)-2008-6-376

G DURAIKKAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT

Decided On June 25, 2008
G. DURAIKKAN Appellant
V/S
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 24.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.