LAWS(MAD)-2008-6-55

N KUBENDIRAN Vs. STATE

Decided On June 17, 2008
N. KUBENDIRAN Appellant
V/S
State by the Commissioner and Secretary to Government, Revenue Department And Others Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioners, on an earlier occasion, i.e., on 16.06.2008. Even today, there is no representation on behalf of the petitioners. Hence, this petition is dismissed for non-prosecution. No costs.