(1.) ADMIT.
(2.) BY consent, the writ petitions are disposed of.
(3.) SINCE common questions involved in all these writ petitions, they are disposed of by a common order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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