LAWS(MAD)-2008-6-67

K KALIMUTHU Vs. TAMIL NADU GOVERNMENT

Decided On June 17, 2008
K. KALIMUTHU Appellant
V/S
TAMIL NADU GOVERNMENT REPRESENTED BY ITS SECRETARY TO GOVERNMENT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 16.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.