LAWS(MAD)-2008-3-236

K MANIMOZHI Vs. UNION OF INDIA

Decided On March 24, 2008
K. MANIMOZHI Appellant
V/S
UNION OF INDIA REP. BY GOVT. OF PONDICHERRY Respondents

JUDGEMENT

(1.) .

(2.) HEARD the arguments of Mr. V. Ajay Kumar, learned counsel appearing for the petitioners and Mr. Syed Mustafa, learned Additional Government Pleader (P) representing the respondents 1 and 2 and have perused the records.

(3.) IN view of the similar nature of relief in both the writ petitions, they were dealt with together and a common order is passed.