(1.) THE learned counsel for the petitioners represents that he may be permitted to withdraw the revision and he has also made an endorsement to that effect. This revision is dismissed as withdrawn. No costs. Connected Miscellaneous Petition is also dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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