LAWS(MAD)-2008-2-213

M PONNUSWAMY Vs. UNIVERSITY OF MADRAS

Decided On February 20, 2008
DR. M. PONNUSWAMY, PROFESSOR DEPARTMENT OF TAMIL LANGUAGE, UNIVERSITY OF MADRAS, MARINA CAMPUS, CHENNAI - 600 005 Appellant
V/S
UNIVERSITY OF MADRAS, REP.BY ITS REGISTRAR, CHEPAUK, CHENNAI - 600 005 Respondents

JUDGEMENT

(1.) BY consent of both sides, the writ petition itself was taken up for final disposal.

(2.) PRAYER in the writ petition is to quash the resolution No.89 dated 8.6.2007 passed by the Syndicate of the University of Madras.

(3.) RESPONDENT filed counter affidavit contending as follows: