LAWS(MAD)-2008-6-51

L MALATHI Vs. SECRETARY

Decided On June 17, 2008
L. MALATHI Appellant
V/S
SECRETARY AND OTHERS Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 16.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.