LAWS(MAD)-2008-9-35

ALLIED PHOTOGRAPHICS INDIA LIMITED Vs. GOVERNMENT OF INDIA

Decided On September 17, 2008
ALLIED PHOTOGRAPHICS INDIA LIMITED Appellant
V/S
GOVERNMENT OF INDIA Respondents

JUDGEMENT

(1.) W. P. NO. 29014/2003: Writ Petition filed under Article 226 of the Constitution of India calling for the records pertaining to Final Order No. 1267/02 dated 18. 11. 2002 and quash the same.)In W. P. No. 4698/2002 Petitioner seeks Writ of Certiorarified Mandamus to quash the orders of 5th Respondent culminating in the assessment in Bill of Entry No. 000223 dated 03. 1. 2002 passed by the 5th Respondent.

(2.) IN W. P. No. 29014/2003, department challenges the order of Appellate Tribunal ? final order No. 1267/2002 dated 18. 11. 2002.

(3.) BOTH Writ Petitions relating to imposing anti dumping duty on Bill of Entry No. 00023 dated 03. 1. 2002 and hence, both the Writ Petitions shall stand disposed of by this Common Order.