LAWS(MAD)-2008-10-244

SUBAS STEEL HOUSE Vs. SALES TAX OFFICER

Decided On October 15, 2008
SUBAS STEEL HOUSE Appellant
V/S
SALES TAX OFFICER Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 13.10.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.