LAWS(MAD)-2008-1-75

VASANTHA Vs. RANGANATHAN

Decided On January 07, 2008
VASANTHA Appellant
V/S
RANGANATHAN Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the appellant, on an earlier occasion, i.e., on 05.01.2008. Even today, there is no representation on behalf of the appellant. Hence, this appeal is dismissed for non-prosecution. No costs.