SAIVASAMY THEVAR DIED Vs. RAJASEKARAN

JUDGEMENT

(1.) THIS Civil Revision Petition is directed against the order dated 10.10.2003 in I.A.No.119 of 2003 in O.S.No.170 of 2001 on the file of Subordinate Judge, Aruppukkottai.

(2.) THE suit in O.S.No.170 of 2001 has been preferred by the first petitioner, since deceased, against the fourth respondent praying for a decree of specific performance on the basis of the sale agreement dated 17.04.1997 stated to have been executed by the said respondent.

(3.) I have heard Mr.R.Ganesan, learned counsel appearing for the petitioner and Mr. J. Gunaseelan Muthiah, learned counsel appearing for the respondents 1 to 3.