C KRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER

Referred Judgements :-

BHAURAO DAGDU PARALKAR V. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
J RANGASWAMY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION VS. K S GANDHI [REFERRED TO]
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD VS. SACHINDRANATHPANDEY [REFERRED TO]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED TO]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED TO]
PRATAP CHANDA SHEO NARAIN VS. STATE OF RAJASTHAN [REFERRED TO]
BASHIR AHMED VS. STATE OF PUNJAB [REFERRED TO]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
RAM PREETI YADAV VS. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
STATE OF A P VS. T SURYACHANDRA RAO [REFERRED TO]
BANK OF INDIA VS. AVINASH D MANDIVIKAR [REFERRED TO]
RAM SARAN VS. I G OF POLICE CRPF [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
SUPTDT OF POST OFFICES VS. R VALASINA BABU [REFERRED TO]
GOVERNMENT OF A P VS. V APPALA SWAMY [REFERRED TO]
ADDITIONAL GENERAL MANAGER HUMAN RESOURCE BHARAT HEAVY ELECTRICALS LTD VS. SURESH RAMKRISHNA BURDE [REFERRED TO]