EVVA MEMORIAL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION

JUDGEMENT

(1.) W.A.Nos.82, 83 and 234 of 2007 arise from the common order made in W.P.Nos.27148, 46406 and 27148 of 2006 respectively. W.A.Nos.82 and 83 of 2007 are filed by one S.Jayaparvathi, claiming herself as correspondent of Evaa Memorial Teacher Training Institute. W.A.No234 of 2007 is preferred by one K.Ravi, who is the Agreement Holder of Evaa Memorial Teachers Training Institute.

(2.) W.P.No.624 of 2007 is filed by the S.Jayaparvathi, claiming herself as Correspondent of Evva Memorial Teacher Training Institute, wherein the order of the Regional Director Southern Regional committee, NCTE, dated 4.12.2006 in which the request for shifting the location of Teachers Training Institute was rejected with a consequential direction to approve the shifting of the Teacher Training Institute from Thippampatti, Pollachi Taluk, Coimbatore District to Annai Sathya Nagar, Madathukulam, Udumalapet Taluk, Coimbatore District.

(3.) THE issue involved in all the writ appeals and the writ petitions are one and the same and hence all the cases are disposed of by this common Judgment.