(1.) THE revision petitioner is the plaintiff in O.S.No.694/2004 pending on the file of the Court of District Munsif, Tirupur.
(2.) THE suit has been filed for cancellation of the document dated 15.11.1996 registered as document No.2768 of 1996 on the file of the Joint Sub-Registrar-II, Tirupur and for other consequential reliefs.
(3.) HEARD Mr. S.K. Raghunathan, learned counsel for the petitioner.