(1.) LEARNED counsel for the petitioner submitted that the petition has become infructuous and to that effect he has made the following endorsement in the Court bundle today:-
(2.) RECORDING the said submission and endorsement, the above Criminal Original Petition is dismissed as infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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