LAWS(MAD)-2008-1-121

SRINIVASAN Vs. LAKSHMANAN

Decided On January 10, 2008
SRINIVASAN Appellant
V/S
LAKSHMANAN Respondents

JUDGEMENT

(1.) THIS second appeal has been listed under the caption "For Dismissal", since there was no representation on behalf of the appellant, on an earlier occasion, i.e., on 09.01.2008. Even today, there is no representation on behalf of the appellant. Hence, this second appeal is dismissed for non-prosecution.