NATIONAL INSURANCE COMPANY LTD Vs. KHADAR BATCHA

JUDGEMENT

(1.) HEARD both sides.

(2.) AT the request of both the learned counsel, the matter was referred to Tamil Nadu Mediation and Conciliation Centre, Chennai.

(3.) WITH the above observations, this Civil Miscellaneous Appeal is disposed of. No costs. Consequently, connected Civil Miscellaneous Petition is closed.