LAWS(MAD)-2008-6-105

T M KASIMAYAN Vs. STATE OF TAMILNADU

Decided On June 11, 2008
T.M. KASIMAYAN Appellant
V/S
STATE OF TAMILNADU REP. BY SECRETARY TO GOVERNMENT AND OTHERS Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 10.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.