LAWS(MAD)-2008-6-268

SELVI M MUTHUKUMARI Vs. STATE OF TAMIL NADU

Decided On June 24, 2008
SELVI. M. MUTHUKUMARI Appellant
V/S
STATE OF TAMIL NADU REP. BY ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 23.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.